KANNU ALIAS TILAK Vs. STATE

JUDGEMENT

(1.) DD No. 15 A was recorded at P. S. Ambedkar Nagar on 23. 01. 2004 at 8. 05 P. M. This document is Ex. PW-2/a. It revealed that Trivender Kumar PW 2 the uncle of rita PW-1 had lodged a complaint that Rita who had gone to attend her school had not returned back and a missing report be lodged.

(2.) EX. PW-2/a was marked to S. I. Jeet Singh PW-8 for enquiry; he searched for rita but she could not be traced. On 24. 01. 2004 pw-2 handed over a written complaint Ex. PW-2/db at the Police Station, wherein it had been alleged that some unknown persons had kidnapped Rita and she be traced; on Ex. PW-2/db endorsement Ex. PW-8/a was made and present FIR was registered u/s 363 of the IPC. Investigation of the case was then transferred to ASI Bala Mohan, PW-11.

(3.) ON 25. 1. 2004, PW-2 produced PW-1 in the Police Station and her recovery was evidenced by Memo Ex. PW-2/dc. She was medically examined at AIIMS vide MLC ex. PW-6/a which is in the handwriting of Dr. Asima proved through the version of dr. Savitri Sowmaya. The MLC has recorded the age of PW1 as 14 years; her hymen was torn posteriorly; no injury, cut mark or bleeding were however noted.