MADHUSHREE GUPTA Vs. UNION OF INDIA

Referred Judgements :-

P. KANNADASAN V. STATE OF TAMIL NADU [REFERRED TO]
CIT V. DAJIBHAI [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
PANNALAL BINJRAJ VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. S V ANGIDI CHETTIAR [REFERRED TO]
PRITHVI COTTON MILLS LIMITED VS. BROACH BOROUGH MUNICIPALITY [REFERRED TO]
JAIN BROS VS. UNION OF INDIA [REFERRED TO]
D M MANASVI VS. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD [REFERRED TO]
JAMIL ABDAR KADAR VS. SHANKARLAL GULABCHAND [REFERRED TO]
K C ARORA EX CAPT A S PARMAR VS. STATE OF HARYANA [REFERRED TO]
EMPIRE INDUSTRIES LIMITED UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
UJAGAR PRINTS II KWALITY SILK MILLS CO VS. UNION OF INDIA [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX LUCKNOW VS. ONKAR SARAN AND SON [REFERRED TO]
BHUBANESHWAR SINGH VS. UNION OF INDIA [REFERRED TO]
COMMERCIAL TAX OFFICER VS. BISWANATH JHUNJHUNWALLA [REFERRED TO]
ADDITIONAL COMMISSIONER LEGAL VS. JYOTI TRADERS [REFERRED TO]
VIRENDER S HOODA VS. STATE OF HARYANA [REFERRED TO]
SANDEEP SINGH VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. ELPHANSTONE SPINNING AND WEAVING CO LTD [REFERRED TO]
K P MADHUSUDHANAN VS. COMMISSIONER OF INCOME TAX COCHIN [REFERRED TO]
WELFARE ASSOCIATION ARP MAHARASHTRA VS. RANJIT P GOHIL [REFERRED TO]
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX BHOPAL VS. SHELLY PRODUCTS [REFERRED TO]
IPCA LABORATORY LTD VS. DEPUTY COMMISSIONER OF INCOME TAX MUMBAI [REFERRED TO]
TATA MOTORS LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
VIRENDER SINGH HOODA VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. TECCO TRICHY ENTINEERS AND CONTRACTORS [REFERRED TO]
STATE BANKS STAFF UNION VS. UNION OF INDIA [REFERRED TO]
VIRTUAL SOFT SYSTEMS LTD VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
DILIP N SHROFF VS. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE [REFERRED TO]
COMMNR OF INCOME TAX I AHMEDABAD VS. GOLD COIN HEALTH FOOD PVT LTD [REFERRED TO]
UNION OF INDIA VS. DHARMENDRA TEXTILE PROCESSORS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAM COMMERCIAL ENTERPRISES LIMITED [REFERRED TO]
DIWAN ENTERPRISES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUPER METAL RE ROLLERS P LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. S R FRAGRANCES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI I VS. AUTO LAMPS LTD [REFERRED TO]
SAEED AHMAD VS. INSPECTING ASSISTANT COMMISSIONER [REFERRED TO]
SHYAM BIRI WORKS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BECKER GRAY AND CO 1930 LTD VS. INCOME TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. T C USHA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHIRKE CONSTRUCTION EQUIPMENTS LIMITED [REFERRED TO]
M SAJJANRAJ NAHAR VS. COMMISSIONER OF INCOME TAX COIMBATORE [REFERRED TO]
S MAHARAJ BAKSH SINGH VS. CHARAN KAUR [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MUNISH IRON STORE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. C. ANANTHAN CHETTIAR [REFERRED TO]
NAINU MAL HOT CHAND VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX-V VS. RAMPUR ENGINEERING CO. LTD. [REFERRED TO]
THE COMMISSIONER OF INCOME TAX VS. RAJAN AND CO. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VIKAS PROMOTERS (P) LTD. [REFERRED TO]