(1.) CM 1898/2009 (delay).
(2.) FOR the reasons mentioned in the application, the same is allowed. The delay in filing the appeal is condoned. The application stands disposed of. FAO(OS) No. 43/2009
(3.) THE brief facts of the case are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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