ABHISHEK SAINI Vs. UNIVERSITY OF DELHI AND ANR.

JUDGEMENT

(1.) THE petitioner seeks a direction to the respondent No. 2, Shaheed Sukhdev College of Business Studies to admit him to the course of Bachelor of Business Studies (BBS). The petitioner had applied for course of BBS and appeared in the entrance examination by roll No. 10619 on 7th June, 2009.

(2.) THE bulletin of information for admission to the course of BBS detailed the eligibility conditions and the selection process. After the entrance exam the list of successful candidates in the written test had to be displayed on the college website. Based on the performance in the written examination shortlisted candidates were liable to appear for group discussion and interview and on the day of interview the candidates were liable to submit confirmed result of the qualifying exam and proof of other eligibility requirements. The bulletin of information categorically stipulated that in case the candidate will fail to produce the result of qualifying exam and proof of other eligibility requirements, such a candidate will lose claim to admission.

(3.) THE plea of the petitioner is that in the entrance examination petitioner was placed at serial No. 13 and pursuant to that when he appeared for group discussion and interview he was not allowed to participate as he did not have the "OBC Caste Certificate".