VIBHA KUMARI Vs. CONTROLLER OF EXAMINATION

JUDGEMENT

(1.) THE petitioner seeks a writ of mandamus or direction to respondent No. 2, registrar, National Dairy Institute, Karnal, Haryana to grant admission to the petitioner in M. Sc in Animal Biotechnology in terms of allotment done pursuant to counseling held on 9th July, 2009.

(2.) THE petitioner applied for 14th All India Entrance examination for admission to Masters degree programme in Agricultural and Allied science subject and award of ICAR-JRF (PGS) for the academic session 2009-2010 (AIEEA-PG-2009) conducted by Indian Council of Agricultural research.

(3.) AFTER the declaration of result petitioner was issued a letter for counselling dated 10th June, 2009 and the petitioner was asked to appear on 9th july, 2009 based on her result of AIEEA-PG-2009. The rank of the petitioner was 9th in OBC (General) category.