COMMISSIONER OF INCOME TAX Vs. PAWAN GUPTA

Referred Judgements :-

DHIRENDRA NATH GORAI IN C A NO 85 OF 1961 SUBAL CHANDRA NATH SAHA IN C A NO 86 OF 1961 VS. SUDHIR CHANDRA GHOSHIN BOTH APPEALS :SUDHIR CHANDRA GHOSHIN BOTH APPEALS [REFERRED TO]
PARTAP SINGH VS. DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT [REFERRED TO]
COMMISSIONER OF INCOME TAX SHILLONG VS. JAI PRAKASH SINGH [REFERRED TO]
R DALMIA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SURANA STEELS PRIVATE LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
VIKRAM TYRES LIMITED VS. FIRST INCOME TAX OFFICER MYSORE [REFERRED TO]
VIKRAM TYRES LIMITED VS. FIRST INCOME TAX OFFICER MYSORE [REFERRED TO]
K M SHARMA VS. INCOME TAX OFFICER WARD 137 NEW DELHI [REFERRED TO]
K M SHARMA VS. INCOME TAX OFFICER WARD 137 NEW DELHI [REFERRED TO]
SWARAN YASH VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
NALINI MAHAJAN VS. DIRECTOR OF INCOME TAX INV [REFERRED TO]
P V DOSHI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. PHOOLMATI DEVI [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. PHOOLMATI DEVI [REFERRED TO]
INVENTORS INDUSTRIAL CORPORATION LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BANDANA GOGOI VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. HUF OF H.H. LATE SHRI. J.M. SCINDIA [REFERRED TO]
JANKI EXPORTS INTERNATIONAL THROUGH S.P. GUPTA VS. UNION OF INDIA [REFERRED TO]