CHOTEY KHAN Vs. STATE

JUDGEMENT

(1.) LEARNED counsel for the appellant makes a limited submission pertaining to the finding returned in para 17 of the impugned decision dated 6. 11. 2000.

(2.) THE findings returned by the learned Trial Judge in para 17 are as under:-

(3.) WE have gone through the testimony of Bhure Khan, who is none else other than the real brother of PW- 1, the father of Mohd. Salim.