(1.) FOR the reasons stated in the application, the delay in filing of the appeal is condoned.
(2.) THE application stands disposed of.
(3.) THE appeal is, therefore, dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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