LAWS(DLH)-2009-7-62

VISHNU DUTT SHARMA Vs. VIDYA WATI DEVI

Decided On July 30, 2009
VISHNU DUTT SHARMA Appellant
V/S
Vidya Wati Devi Respondents

JUDGEMENT

(1.) THIS is a second review application against the order of this Court. The first review application being RA No.342 of 2008 was dismissed by this Court vide order dated 14th January 2009. The second review application is not maintainable and is hereby dismissed.