(1.) JUDGMENT -
(2.) NONE appears. As this revision petition is of the year 1989 and arises out of an impugned order dated 3.6.89 passed by learned Addl. District Judge, Delhi in suit No. 660/87, it is taken up today for final disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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