LAWS(DLH)-1998-8-54

JAIMAL SINGH Vs. PARAMJIT SINGH

Decided On August 28, 1998
JAIMAL SINGH Appellant
V/S
PARAMJIT SINGH Respondents

JUDGEMENT

(1.) By these two appeals the claimants are seeking enhancement of the compensation on account of death of their father and mother both in an accident.

(2.) The facts in brief are as under:

(3.) I have heard the learned counsel forthe appellants and gone through the record.