BOROSIL GLASS WORKS LIMITED Vs. O P BATRA

Referred Judgements :-

EASTERN PHOTOGRAPHIC MATERIALS COMPANY LTD. AND ANOTHER V. THE JOHN GRIFITHS CYCLE CORPORATION LTD. AND CYCLE COMPANY LTD. [REFERRED TO]
DUNLOP PNEUMATIC TYRE COMPANY LTD. V. THE DUNLOP LUBRICANT COMPANY [REFERRED TO]
REGENT OIL CO. LTD. V. J.T. LEAVESLEY (LICLIFIELD) LTD. [REFERRED TO]
ESSO PETROLEUM COMPANY LTD. V. HARPER GARAGE (STOURPORT) LTD. [REFERRED TO]
PETROFINE (GT. BRITAIN) LTD. V. MARTIN [REFERRED TO]
PETROFINE (GT. BRITAIN) LTD. V. MARTIN [REFERRED TO]
L.R.C. INTERNATIONAL LIMITED AND ANOTHER V. LILTA EDETS SALES COMPANY LTD. [REFERRED TO]
KAMAL TRADING COMPANY AND OTHERS V. GILLETTE U.K. LTD. [REFERRED TO]
LEGO SYSTEM AKTIESELSKAB AND AM. V. LEGO M. LEMELSTRICH LTD. [REFERRED TO]
RAWAL INDUSTRIES (P) LTD. V. DUKE ENTERPRISES AND ORS. [REFERRED TO]
RAVISHANKER AND ANR. V. VLLTH ADDITIONAL DISTRICT JUDGE [REFERRED TO]
CORN PRODUCTS REFINING CO VS. SHANGRILA FOOD PRODUCTS LIMITED [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]
RAMPALSINGH VS. RIAS AHMAD ANSARI [REFERRED TO]
VISHNUDAS TRADING AS VISHNUDAS KISHENDAS VS. VAZIR SULTAN TOBACCO CO LTD [REFERRED TO]
UNION OF INDIA VS. SUBE RAM [REFERRED TO]
BENGAL WATERPROOF LIMITED VS. BOMBAY WATERPROOF MANUFACTURING COMPANY [REFERRED TO]
TUBE INVESTMENTS OF INDIA LIMITED VS. TRADE INDUSTRIES RAJASTHAN [REFERRED TO]
UNITED BROTHERS VS. UNITED TRADERS [REFERRED TO]
CEAT TYRES OF INDIA VS. JAI INDUSTRIAL SERVICES [REFERRED TO]
DAIMLER BENZ AKTI VS. HYDO HINDUSTAN [REFERRED TO]
ROSHAN LAL OIL MILLS LIMITED VS. ASSAM COMPANY LIMITED [REFERRED TO]
BAJAJ ELECTRICALS LTD VS. METALS AND ALLIED PRODUCTS BOMBAY [REFERRED TO]