KHEMCHAND Vs. MUNICIPAL CORPORATION OF DELHI

JUDGEMENT

(1.) . This petition is filed by the petitioner claiming ante-dated promotion from the post of Senior Pharmacist to Head Pharmacist.

(2.) The petitioner was given promotion to the post of Senior Pharmacist on 17.6.1994. The petitioner has filed the present petition on the hope that his writ petition claiming promotion to the post of Senior Pharmacist from a retrospective date somewhere in 1984 would be allowed by this Court and, therefore, he would be entitled for promotion to the post of Head Pharmacist from a retrospective date.

(3.) By my judgment and order delivered today, I have dismissed the writ petition filed by the present petitioner seeking his promotion to the post of Senior Pharmacist with retrospective date registered as C.W.P. No. 1784/1991.