(1.) JUDGMENT , J. (OraD-
(2.) THIS is an application under section 20 of the Arbitration Act, inter alia, praying that the disputes between the parties should be referred to arbitration.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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