LAWS(DLH)-1988-11-13

ATTAR SINGH AND BROS Vs. DELHI DEVELOPMENT AUTHORITY

Decided On November 21, 1988
ATTAR SINGH Appellant
V/S
DELHI DEVELOPMENT AUTHORITY Respondents

JUDGEMENT

(1.) JUDGMENT J.-

(2.) THIS is a petition under Section 20 of the Arbitration Act by M/s Attar Singh and Brothers, Contractors (hereinafter called the petitioners) seeking direction to respondent No. 1 to file the original arbitration agreement in this court and for appointment of an Arbitrator and for reference of disputes.