(1.) JUDGMENT J.-
(2.) THIS judgment will dispose of suit Nos. 1908-A, 1909-A and 1910-A of 1984 which are similar petitions under Section 8 and 20 of the Arbitration Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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