LAWS(DLH)-2018-8-572

ASADULLAH AKHTAR Vs. GOVT. OF DELHI & ORS

Decided On August 03, 2018
Asadullah Akhtar Appellant
V/S
Govt. Of Delhi And Ors Respondents

JUDGEMENT

(1.) - Crl.M.A.No.29231/2018 Allowed subject to just exceptions. Crl.M.A.No.29232/2018

(2.) As per circular dated 14th March, 2012 list of prohibited articles inside the jail are as under:-

(3.) On 8th December, 2013, an additional list of prohibited articles was circulated which is as under:-