RITU SAXENA Vs. J S GROVER AND ANR

JUDGEMENT

(1.) C M No. 35096/2018 (Exemption)

(2.) Actually, the present review petition is, besides being a Review Petition, also a petition seeking correction of clerical errors in the Judgment dated 17.7.2018 and as corrected vide order dated 1.8.2018 as regards para 16 of the Judgment dated 17.7.2018.

(3.) Let me take up the aspect of correction of the clerical mistakes first.