PRINCIPAL COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. KARAN GAMBHIR

JUDGEMENT

(1.) CM APPL. 32120/2018 (condonation of delay) in CUSAA 175/2018 : CM APPL. 32125/2018 (condonation of delay) in CUSAA 176/2018 : CM APPL. 32131/2018 (condonation of delay) in CUSAA 177/2018 : CM APPL. 32152/2018 (condonation of delay) in CUSAA 178/2018 : Issue notice.

(2.) Mr. Kunal Kapoor, Advocate accepts notice.

(3.) For the reasons stated in the applications, the same are allowed.