(1.) Crl. M.A. 30200/2018(Exemption)
(2.) The petitioners seek quashing of FIR No. 231 of 2008 under Sections 498A of the IPC, Police Station Saraswati Vihar, New Delhi, based on a settlement.
(3.) Subject FIR emanates out of a matrimonial discord.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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