(1.) Caveat No. 926/2018
(2.) Exemption allowed, subject to all just exceptions.
(3.) For the reasons stated in the application the delays of 39 days in re-filing the appeal stands condoned, subject to all just exceptions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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