(1.) C.M Nos.1938-1939/2018
(2.) Ms. Biji Rajesh, Advocate, who is representing Mr. Gaurang Kanth, ld. CGSC, accepts notice for the respondent.
(3.) Having regard to the nature of the applications, ld. counsel for the parties are orally heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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