(1.) The petitioners seek quashing of FIR No.657/2014 under Sections 498A/406/34 IPC, Police Station Jaitpur.
(2.) The subject FIR emanates out of matrimonial discord.
(3.) Petitioner No.1 is the husband of respondent No.2. Petitioner No.2 is the mother-in-law of the respondent No.2.
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