LAWS(DLH)-2018-7-606

NEETU BARUA Vs. MANAS BARUA

Decided On July 04, 2018
Neetu Barua Appellant
V/S
Manas Barua Respondents

JUDGEMENT

(1.) Cm No. 27161/18 (Delay in Filing)

(2.) For the reasons stated in the present application the same is allowed.

(3.) Application disposed of.