(1.) Cm.Appl 28001/2017(delay of 68 days)
(2.) For the reasons stated in the application and the judgment relied upon by the appellant the same is allowed. Delay of 68 days in filing the appeal is condoned.
(3.) The application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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