LAWS(DLH)-2018-7-605

GAYA DEVI Vs. DELHI TRANSCO LTD

Decided On July 02, 2018
Gaya Devi Appellant
V/S
DELHI TRANSCO LTD Respondents

JUDGEMENT

(1.) Cm APPL 2273/2018

(2.) Notice. Counsel for the respondents accepts notice.

(3.) Heard.