(1.) Crl. M.A. 31383/2018 (Exemption)
(2.) The subject FIR emanates out of matrimonial discord.
(3.) Learned counsel for the petitioners submits that the parties have settled their disputes and a Memorandum of Settlement dated 03.07.2018 has been entered into the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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