LAWS(DLH)-2018-5-189

KALU PRASAD Vs. DELHI TRANSPORT CORPORATION

Decided On May 09, 2018
KALU PRASAD Appellant
V/S
DELHI TRANSPORT CORPORATION Respondents

JUDGEMENT

(1.) Cm.Appl 19172/2018(Exemption)

(2.) The application stands disposed of.

(3.) This matter has been listed before this Court as DB-VI has not assembled today.