(1.) Issue notice.
(2.) Mr. Sanjeev Narula, Sr. Standing Counsel accepts notice for the respondent.
(3.) With the consent of parties, the appeals are heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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