LAWS(DLH)-2018-9-392

FIITJEE LTD. Vs. OM PRAKASH DARAL

Decided On September 05, 2018
Fiitjee Ltd. Appellant
V/S
Om Prakash Daral Respondents

JUDGEMENT

(1.) Having perused the order sheet of the learned trial court this court deems it fit to grant leave to appeal.

(2.) Leave to appeal petition is disposed of.

(3.) Registry to number the appeal.