REGENT COMPUTRONICS PVT. LTD.

RAKESH KUMAR JUNEJA Appellant

V/S

Surinder Pal Kaur Respondents

Referred Judgements :-

RUKN-UL-MULK S. ABDUL WAJID VS. GAJAMBAL RAMALINGAM [REFERRED TO]
ELIZABETH ANTONY VS. MICHEL CHARLES JOHN CHOWN LENGERA [REFERRED TO]
KRISHNA KUMAR BIRLA VS. RAJENDRA SINGH LODHA [REFERRED TO]
SUHRID SINGH ALIAS SARDOOL SINGH VS. RANDHIR SINGH [REFERRED TO]
THRESIA VS. C LONAPPAN MATHEW [REFERRED TO]
RAI BR PANNALAL VS. LALA HANSRAJ GUPTA [REFERRED TO]
KAILASH CHANDRA VS. NANDA KUMAR [REFERRED TO]
NARBHERAM JIVRAM PUROHIT VS. JEVALLABH HARJIVAN [REFERRED TO]

JUDGEMENT

(1.) Allowed, subject to just exceptions.

(2.) The application is disposed of. CS(OS) 102/2018 & IA No.3287/2018(of the plaintiffs u/O XXXIX R 1 & 2 CPC)

(3.) The three plaintiffs, namely (i) Rakesh Kumar Juneja, (ii) Dinesh Kumar Juneja and (iii) Phool Juneja have filed this suit against the sole defendant for the following reliefs:-

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RAKESH KUMAR JUNEJA Vs. SURINDER PAL KAUR

Referred Judgements :-

JUDGEMENT

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