S & P INFRASTRUCTURE DEVELOPERS (P) LTD & ANR Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD & ANR

JUDGEMENT

(1.) I have heard the arguments in the matter at great length.

(2.) Notice in this matter was issued on 24.9.2018, when, the following observations were made and consequent directions were issued:

(3.) Pursuant to the directions passed by this Court, the petitioners have deposited a sum of Rs. 2.32 crores with the Registry of this Court.