(1.) Crl.M.A.491/207(Delay in re-filing the petition for 37 days)
(2.) The application stands disposed of accordingly.
(3.) Thereafter, the petitioner filed an application seeking modification of the interim maintenance contending that there was change in circumstances.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN