LAWS(DLH)-2018-7-850

LOKNATH PRASAD GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE

Decided On July 17, 2018
Loknath Prasad Gupta Appellant
V/S
COMMISSIONER OF CENTRAL EXCISE Respondents

JUDGEMENT

(1.) CM APPL. 27734/2018 (for exemption) : Allowed, subject to all just exceptions.

(2.) Issue notice.

(3.) Mr. Harpreet Singh, Sr. Standing Counsel for the respondent accepts notice.