NIDHI DHAMIJA Vs. UNIVERSITY GRANTS COMMISSION AND ORS

JUDGEMENT

(1.) The petitioner appeared in the Common Admission Test (CAT) for securing admission in the Management course in one of the prestigious business school of the country.

(2.) Consequent to clearing the said examination, the petitioner joined the Lal Bahadur Shastri Institute of Management (hereinafter referred to as "the LBSI"), from which the petitioner graduated with her Post Graduate Diploma in Business Management (hereinafter referred to as "the PGDBM") in 2008.

(3.) Purportedly on the basis of the said qualification acquired by her, the petitioner was selected as Relationship Manager with Kotak Mahindra Bank. The petitioner appeared in the National Eligibility Test (NET) for Junior Research Fellowship in Management, conducted by the University Grants Commission (hereinafter referred to as "the UGC").