(1.) This writ petition is disposed of by the consent of the learned counsel for the parties in the following terms:-
(2.) Writ petition is disposed of accordingly along with CM APPL. 8725/2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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