LAWS(DLH)-2018-3-284

JAYA AGGARWAL Vs. INCOME TAX OFFICER

Decided On March 13, 2018
Jaya Aggarwal Appellant
V/S
INCOME TAX OFFICER Respondents

JUDGEMENT

(1.) C.M. No. 1419/2018

(2.) The present appeal by Jaya Aggarwal, an individual, relates to assessment year 1998-99 and arises from the order of the Income Tax Appellate Tribunal (Tribunal, for short) dated 25th April, 2004 in ITA No.3354/Del/2002.

(3.) The appeal was admitted for hearing vide order dated 16th May, 2005 on the following substantial question of law:-