LAWS(DLH)-2018-7-623

JASPAL SINGH CHAUDHARY Vs. COMMISSIONER OF CUSTOM (I&G)

Decided On July 13, 2018
Jaspal Singh Chaudhary Appellant
V/S
Commissioner Of Custom (IAndG) Respondents

JUDGEMENT

(1.) Cm APPL. 27174/2018 (for condonation of delay)

(2.) Allowed, subject to all just exceptions.

(3.) Issue notice.