LAWS(DLH)-2018-2-193

SWARUP GROUP OF INDUSTRIES &ANR Vs. NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA

Decided On February 06, 2018

Swarup Group Of Industries AndAnr Appellant

V/S

National Agricultural Cooperative Marketing Federation Of India Respondents

Referred Judgements :-

NATIONAL HIGHWAY AUTHORITY OF INDIA V. M/S PRAKASH ATLANTA JV [REFERRED TO]
JHANG COOPERATIVE GROUP HOUSING SOCIETY LTD. VS. PT. MUNSHI RAM AND ASSOCIATES PVT. LTD. [REFERRED TO]

JUDGEMENT

(1.) Cm No. 15269/2017 (Condonation of delay)

(2.) For the reasons stated, delay in filing the appeal is condoned.

(3.) This application is allowed.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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