(1.) Crl. M.A. 12345/2018 (Exemption)
(2.) Parties are residents of the same locality.
(3.) Learned counsels for the parties submit that the parties have settled their disputes with the intervention of respectable members of the locality.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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