LAWS(DLH)-2018-10-416

VARDHMAN CREATION Vs. YOGENDER PRASAD

Decided On October 29, 2018
Vardhman Creation Appellant
V/S
Yogender Prasad Respondents

JUDGEMENT

(1.) The petitioner Vardhman Creation is the proprietorship of Ms. Amita Jain, who is the wife of Mr. Rakesh Jain.

(2.) This writ petition, at the instance of M/s Vardhman Creations, assails the Award, dated 8th August, 2011, passed by the Labour Court in ID No.755/08 (Unique Case ID no 02402C0348102008).

(3.) The Award was passed, consequent to reference, by the Secretary (Labour), Govt. of NCT of Delhi, to the Labour Court, on 24th April, 2008. The term of reference reads thus: