LAWS(DLH)-2018-7-551

ARCHANA SAINI Vs. DELHI DEVELOPMENT AUTHORITY

Decided On July 11, 2018
Archana Saini Appellant
V/S
DELHI DEVELOPMENT AUTHORITY Respondents

JUDGEMENT

(1.) Cm APPL.27045/2018 (Exemption)

(2.) Notice.

(3.) Mr. Arjun Pant, learned Standing Counsel accepts notice on behalf of the respondent/DDA.