EXECUTIVE ENGINEER CD-II Vs. J K ENGINEERS

JUDGEMENT

(1.) This is a petition challenging Award dated 24th June, 2014 passed by the learned Arbitrator.

(2.) The tender for the work 'Widening of Bridge on Najafgarh Drain at RD 53716m (Rajpura Road Bridge) at Vijay Nagar near Christian Colony, Delhi University, North Campus, Part-I (Substructure) Deposit Work' was awarded by the Petitioner to the Respondent as per letter dated 31st March, 2010.

(3.) A formal agreement was entered into between the parties, being agreement No.EE-CD-II/AC/ACMT.No.2/2010-11. Various disputes had arisen between the parties in respect of the claims made by the contractor.