(1.) Cm APPL. No. 745/2018 (Early hearing)
(2.) Notice. Learned counsels for the respondents accept notice. Prayer made in the application is not opposed. Accordingly, the same is allowed. Date already fixed i.e. 102018 stands cancelled.
(3.) Application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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