(1.) Preface
(2.) It is the contention of the petitioner/Union of India that no such power is vested in the CIC.
(3.) On the other hand, the respondent contends to the contrary.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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