LAWS(DLH)-2018-3-20

SANJIT CHATTERJEE Vs. ALOK K. BAGCHI

Decided On March 07, 2018
Sanjit Chatterjee Appellant
V/S
Alok K. Bagchi Respondents

JUDGEMENT

(1.) Ia 3181/2018 (for exemption)

(2.) The application is disposed of.

(3.) The plaintiff has instituted the present suit: