(1.) Exemption allowed, subject to all just exceptions. C.M. stands disposed of.
(2.) Allowed, subject to just exceptions.
(3.) For the reasons stated in this application, the delay of 11 days in re-filing the appeal is condoned, subject to just exceptions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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