(1.) Cm APPL.31829/2018 (Early Hearing)
(2.) The present petition under Article 226 of the Constitution of India prays as follows:-
(3.) With the consent of counsel for the parties, the present writ petition has been heard finally and is disposed of with the following order:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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