SURENDRA NATH PASRICHA Vs. KAMLA PASRICHA AND ORS

JUDGEMENT

(1.) I.A. 10973/2018 (Under Order XII Rule 6)

(2.) Vide order dated 15th March, 2018, this Court partly decreed the suit and passed a decree for possession in favour of the plaintiff and against the defendants. This suit is continuing with respect to plaintiff's claim of the mesne profits.

(3.) The plaintiff has filed this application to seek a decree for mesne profits on the basis of the admissions on the defendant No.2 in the written statement.