(1.) I.A. 6594/2015 (U/O XXXII Rule 3)
(2.) I.A. is not pressed at this stage. I.A. is disposed of.
(3.) This is an application seeking amendment of the plaint to add the prayers relating to user and occupation charges and mesne profits.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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